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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(ii) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(ii)The employee who opt for this scheme their share of Contributory Provident Fund (i.e. subscription) as on 1.4.91 alongwith interest thereon shall be transferred to their General Provident Fund (GPF) Account which they shall be required to open. Such employee shall also be required to make regular contribution to the (GPF) as provided in the Punjab School Education Board (General Provident Fund) Regulations.