Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 20 in Assam Science & Technology University Act, 2009

20. Academic Council.

- The Academic Council shall consist of the following members, namely:-
(1)the Vice-Chancellor,
(2)the Rector,
(3)all principals of the affiliated colleges,
(4)ten teachers of the affiliated colleges representing different subject to be elected from amongst themselves:Provided that a teacher so elected shall hold office for a period of two years from the date of his election.
(5)six Professors nominated by the Vice-Chancellor from the colleges,
(6)six persons, who may or may not be teachers, nominated by the Vice-Chancellor,
(7)one Education Officer of the Higher Secondary Education Council, Assam, to be nominated by the Chairperson of the afore said Council,
(8)the Director of Technical Education, Assam.