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[Cites 0, Cited by 0] [Section 19A(11)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(11)(b) in The Sugar Development Fund Rules, 1983

(b)Storage and Insurance (S) at the flat rate of 1.5% per annum on the value of stock as may be notified by the Central Government.