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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 126(1)(vii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(vii)any other matters for which Bye-laws are to be made under this Act or it may be necessary to frame Bye-laws for effectively implementing the provisions of this Act and the Rules made thereunder.