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State of Karnataka - Section

Section 55 in University of Horticultural Sciences Act, 2009

55. Savings of Validity of acts and proceedings.

- No act done or proceedings taken under this Act shall be questioned merely on the ground,-
(i)of any vacancy or defect in the constitution of any Authority; or
(ii)of any defect or irregularity in such act or proceeding not affecting the merits of the case.