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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(11)(vi) in Revised Building Rules, 2007

(vi)In case of non-residential occupancies on sites below 750 sq m, for parking a semi-basement of 3 m height and with such height not exceeding 1.5 m above ground level may be considered.