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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(j) in Kalakshetra Foundation Rules, 1998

(j)to create, with the prior sanction of Central Government, such number of posts of officers and staffs as may be required for the efficient performance of the functions of the Foundation;