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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(f) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(f)there shall be a gap of not less than twenty metres for every five hundred metres of sea water based farms and five metres for every three hundred metres of estuarine water based farms, for the access to the sea and to the estuary or brackish water river, as the case may be; and