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State of Bihar - Section

Section 10 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

10.

The Central Examination Committee will, with the approval of Government in the Appointment Department, appoint Gazetted Officers of the Government as Centre Superintendent, for the Departmental Examination to be conducted at each centre, who shall function under the supervision of the Committee and comply with the directions issued by its Secretary.