Karnataka High Court
Sri G S Venkatesh vs The Member Secretary Pca And Rd Bank ... on 7 December, 2023
Author: N S Sanjay Gowda
Bench: N S Sanjay Gowda
-1-
NC: 2023:KHC:44484
WP No. 3347 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE N S SANJAY GOWDA
WRIT PETITION NO. 3347 OF 2022 (S-PRO)
BETWEEN:
1. SRI G S VENKATESH
S/O SHIVAGE GOWDA
AGED ABOUT 50 YEARS,
SENIOR FIELD OFFICER
PCA AND RD BANK
RAMANAGARA -562 159
RAMANAGARA DISTRICT
... PETITIONER
(BY SRI. SHAILENDRA M R., ADVOCATE)
AND:
1. THE MEMBER SECRETARY
PCA AND RD BANK EMPLOYEES
Digitally
signed by COMMON CADRE COMMITTEE
KIRAN
KUMAR R ALUR VENKATA RAO ROAD
Location:
HIGH CHAMARAJPET
COURT OF
KARNATAKA BENGALURU-560 018
2. THE PRESIDENT
PCA AND RD BANK LIMITED
RAMANAGARA -562 159
RAMANAGARA DISTRICT
... RESPONDENTS
(BY SRI. P ANAND., ADVOCATE FOR R1;
R2 - SERVED)
-2-
NC: 2023:KHC:44484
WP No. 3347 of 2022
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DIRECT THE RESPONDENTS TO CONSIDER THE
REPRESENTATIONS DATE 16.6.2020 AND 25.8.2020 AT
ANNEXURES-E AND F REGARDING GRANT OF PROMOTION TO
THE CADRE OF ACCOUNTS OFFICER WITH EFFECT FROM
13.7.2018, WITH A FURTHER DIRECTION TO GRANT ALL
CONSEQUENTIAL MONETARY AND SERVICE BENEFITS AND
ETC.
THIS WRIT PETITION COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner submits that this petition may be dismissed as withdrawn. He has filed a memo dated 23.08.2023 in this regard.
2. Accepting the said memo, this petition is dismissed as withdrawn.
Sd/-
JUDGE VGR