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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(l) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(l)"Qualifying Examination" means the examination of the minimum qualification prescribed, passing of which entitles one to seek admission into the relevant Professional Courses.