Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 373(1)] [Section 373] [Entire Act]

State of Assam - Subsection

Section 373(1)(i) in The Assam Excise Rules, 2016

(i)to any District Collector -