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State of Rajasthan - Section

Section 44 in Maharshi Dayanand Saraswati University Act, 1987

44. Repeal and Savings.

(1)The University of Ajmer Ordinance, 1987 (Ordinance No. 14 of 1987) is hereby repealed.
(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said Ordinance shall be deemed to have been done or taken or made under this Act.