Bombay High Court
Sanjay Ashwani Bhatia vs Ashwini Kumar Bhatia @ Ashwini ... on 17 October, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 17th October, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :
31 TPL/2456/2018 ) None present. 32 TPL/2458/2018 ) 35 TPL/2480/2018 ) P.C. : Petitioners and/or their Advocates to 37 TPL/2491/2018 ) remove office objections on the Petitions 38 TPL/2496/2018 ) and get the same numbered and 39 TPL/2497/2018 ) registered on or before 14.11.2018, 40 TPL/2499/2018 ) failing Petitions to stand rejected for 41 TPL/2507/2018 ) non-removal of office objections under 43 TPL/2522/2018 ) O. S. Rule 986. 44 TPL/2527/2018 ) 45 TPL/2528/2018 ) 46 TPL/2529/2018 ) 47 TPL/2531/2018 ) 49 TPL/2543/2018 ) 50 TPL/2545/2018 ) 51 TPL/2546/2018 ) Date : 17.10.2018 Prothonotary & Senior Master ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 00:39:36 :::