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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(5) in Punjab Water Supply and Sewerage Board Act, 1976

(5)A revised estimate, if any, including all the expenditure not covered in the original budget estimate shall be laid before the Board at a special meting to be held in the month of December in each year.