Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 10 in The Bihar Vaccination Rules, 1944 10. A public vaccinator shall maintain a register of vaccination in the following form (Schedule XXXI-No. 1H) in which vaccination operations performed and the results obtained shall be recorded village by village or mahalla by mahalla.
