Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in Bureau of Indian Standards (Hallmarking) Regulations, 2018

(2)The licensee shall inform the Bureau whenever there is any change in the management, premises or name and address of the firm.