Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of West Bengal - Subsection Section 76(a) in The Cess Act, 1880 (a)[in the case of all mines and quarries] [Words substituted by West Bengal Act 32 of 1984.] ascertain and determine the annual despatches therefrom to the best of his judgment having regard to all the circumstances of the case, and
