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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(6)(i) in Karnataka Highways Act, 1964

(i)the day on which a notification is published in the official Gazette under subsection (2) of section 7 proposing to fix such highway boundary, building line or control line, and