Calcutta High Court (Appellete Side)
Gopal Maity @ Gopal Chandra Maity vs Union Of India & Ors on 17 February, 2020
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
1
17.02.2020
ss W.P.18995(W) of 2019
Gopal Maity @ Gopal Chandra Maity
Vs.
Union of India & ors.
Mr. Arnab Mukherjee ... For the petitioner
Mr. Asish Kumar Roy ... For the respondent no.4
This matter requires affidavits to be exchanged. Accordingly, affidavit-in-opposition be filed by four weeks from date, reply thereto, if any, two weeks thereafter.
Let the matter appear in the combined monthly list of May, 2020.
(Shekhar B. Saraf, J.)