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Calcutta High Court (Appellete Side)

Gopal Maity @ Gopal Chandra Maity vs Union Of India & Ors on 17 February, 2020

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

                                         1


 17.02.2020
 ss                    W.P.18995(W) of 2019

            Gopal Maity @ Gopal Chandra Maity
                      Vs.
               Union of India & ors.

      Mr. Arnab Mukherjee      ... For the petitioner

      Mr. Asish Kumar Roy ... For the respondent no.4

This matter requires affidavits to be exchanged. Accordingly, affidavit-in-opposition be filed by four weeks from date, reply thereto, if any, two weeks thereafter.

Let the matter appear in the combined monthly list of May, 2020.

(Shekhar B. Saraf, J.)