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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(1)(b) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(b)All notifications issued under this Act shall unless they are expressed to come into force on a particular day, come into force on the day on which they are published.