Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(a) in Rice-Milling Industry (Regulation) Act, 1958 (a)appoint such persons, being gazetted officers of Government, as it thinks fit to be licensing officers for the purposes of this Act; and
