Calcutta High Court
Bengal Pincon Housing Infrastructure ... vs Ajay Kumar Mitra & Anr on 17 December, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
GA No. 2668 of 2013 CS No. 313 of 2013 IN THE HIGH COURT AT CALCUTTA ORDIANRY ORIGINAL CIVIL JURISDICTION Bengal Pincon Housing Infrastructure Ltd.
Versus Ajay Kumar Mitra & Anr.
Before:
The Hon'ble Justice I. P. MUKERJI Date: 17th December 2013 Appearance:
Mr. Suman Dutt, Advocate for the petitioner The Court: Time to file the affidavit-in-opposition is extended till 13th January 2014. List this application on 22nd January 2014. Affidavit-in- reply may be filed in the meantime.
(I. P. MUKERJI, J.) R. Bose AR(CR)