Allahabad High Court
U.P. State Industrial Development Co. ... vs Shamshad Ahmad on 20 March, 2018
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 304 of 2014 Appellant :- U.P. State Industrial Development Co. Ltd. Respondent :- Shamshad Ahmad Counsel for Appellant :- S.K. Mishra Counsel for Respondent :- A.A. Khan Hon'ble Bachchoo Lal,J.
Case called out. None is present for the appellant even in revised list.
Learned counsel for the respondent is present.
The case is passed over for the day.
List in the next cause list.
Order Date :- 20.3.2018 Gss