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Allahabad High Court

U.P. State Industrial Development Co. ... vs Shamshad Ahmad on 20 March, 2018

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 304 of 2014
 

 
Appellant :- U.P. State Industrial Development Co. Ltd.
 
Respondent :- Shamshad Ahmad
 
Counsel for Appellant :- S.K. Mishra
 
Counsel for Respondent :- A.A. Khan
 

 
Hon'ble Bachchoo Lal,J.
 

Case called out. None is present for the  appellant even in revised list.

Learned counsel for the respondent is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 20.3.2018 Gss