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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(6) in Regulations of the Tamil Nadu Agricultural University

(6)An employee may be permitted to encash the earned leave at his credit on the date of superannuation, subject to a maximum of 120 days, by the authority competent to make appointment to the post concerned. The concession shall be allowed up to a maximum of 30 days in the case of death of an employee.