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Andhra Pradesh High Court - Amravati

T. Subbarami Reddy vs Duggandla Rami Reddy Died on 2 May, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE No. S.A.No. 76 of 2021 PROCEEDING SHEET Sl. OFFICE No DATE ORDER NOTE 02.05.2023 Dr.VRKS, J Learned counsel on both sides are in attendance.

Learned counsel for the appellant drew the attention of the Court to the substantial questions of law and commenced arguments and then it is found that record of the Courts below are required to be looked into for appreciating the contentions.

In these circumstances, list the matter after Summer Vacation, 2023 under the caption "part heard".

Registry is directed to place the Lower Court records by next date.

____________ Dr.VRKS, J RMD