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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Port Of New Mangalore Rules, 1976

(h)"petroleum", means any liquid hydro-carbon or mixture of hydro-carbon and any inflammable mixture (liquid viscous or solid) containing any liquid hydro-carbon, but does not include any oil ordinarily used for lubricating purpose and having a flash point at or above 93.3 degrees centigrade.