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State of Jharkhand - Section

Section 48 in Bengal Embankment Act, 1882

48. Preparation of further estimates and specifications.

- Whenever it appears that the actual expenses to be incurred in respect of any work will exceed by one tenth any estimates of such work which may have been transmitted to the office of the Collector under the next succeeding section, the Engineer shall forthwith prepare further estimates, and, if necessary, further specifications.