Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(7)(b) in The Rajasthan Value Added Tax Act, 2003 (b)from another importer dealer where tax on the maximum retail price of such goods was paid in the State on an earlier occasion,