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State of West Bengal - Section

Section 14 in West Bengal Private Security Agencies (Regulation) Rules, 2007

14. Photo identity card

.— (1) Every photo identity card issued by the Agency under sub-section (2) of section 17 of the Act shall be in Form IX.
(2)The photo identity card shall convey a full-face image in colour, full name of the private security guard or Supervisor, name of the Agency and the identification number of the individual to whom the photo identity card is issued.
(3)The photo identity card shall clearly indicate the individuals position in the Agency and the date up to which the photo identity card is valid.
(4)The photo identity card shall be maintained upto date and any change in the particulars shall be entered therein.
(5)The photo identity card issued to the private security guard and the Supervisor will be returned to the Agency issuing it, once the private security guard or the Supervisor is no longer engaged or employed by it.
(6)Any loss or theft of photo identity card will be immediately brought to the notice of the Agency that issues it.