Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 26 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963 26. Delegation of powers. - The Superintendent may delegate all or any of the powers bestowed on him by these rules to such officers under him as he may deem proper.
