Section 53 in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
53. Repeal and savings.
(1)The Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Ordinance, 2012 (Ordinance No. 10 of 2012) is hereby repealed.(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said Ordinance shall be deemed to have been done, taken or made under this Act.
