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State of Jammu-Kashmir - Section

Section 12 in The Jammu and Kashmir Fire Force Act, 1967

12. Powers of Director to enter into arrangements for assistance.

- The Director may, with the previous sanction of the Government, enter into arrangements with any person who employs and maintains personnel or equipment or both for fire-fighting purposes, to secure, on such terms as to payment or otherwise as may be provided by or under the arrangements, the provisions by that person or assistance for the purpose of dealing with fire occurring in any area in which this Act is in force.