Jammu & Kashmir High Court - Srinagar Bench
Mohammad Ramzan Dar And Others vs State Of Jammu And Kashmir And Others on 12 October, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 41
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP 1224/2013 IA(1/2013[1975/2013])
MOHAMMAD RAMZAN DAR AND OTHERS
...Petitioner(s)
Through: None.
V/s
STATE OF JAMMU AND KASHMIR AND OTHERS
...Respondent(s)
Through: None.
Coram:HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
Await appearance of counsel for the parties and adjourned in the interest of justice.
List on 15.11.2021.
(JAVED IQBAL WANI) JUDGE Srinagar 12.10.2021 Muzammil. Q MUZAMIL QADIR 2021.10.13 11:51 I attest to the accuracy and integrity of this document