Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Bikash Rout Alias Vikas Raut vs State Of Nct Of Delhi on 5 August, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~R-693
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CRL.A. 439/2017
                               BIKASH ROUT alias VIKAS RAUT                         ..... Appellant
                                                   Through:     None

                                             Versus
                               STATE OF NCT OF DELHI                                ..... Respondent
                                                   Through:     Mr. Hemant Mehla, APP for the State
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 05.08.2022

1. None has appeared on behalf of the appellant.

2. Let court notice be issued to the appellant as well as his counsel.

3. List the matter on 18.11.2022 in Advance list.

PURUSHAINDRA KUMAR KAURAV, J AUGUST 05, 2022/p Signature Not Verified Digitally Signed By:PRATIMA Signing Date:08.08.2022 19:33:44