Delhi High Court - Orders
Bikash Rout Alias Vikas Raut vs State Of Nct Of Delhi on 5 August, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-693
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 439/2017
BIKASH ROUT alias VIKAS RAUT ..... Appellant
Through: None
Versus
STATE OF NCT OF DELHI ..... Respondent
Through: Mr. Hemant Mehla, APP for the State
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 05.08.2022
1. None has appeared on behalf of the appellant.
2. Let court notice be issued to the appellant as well as his counsel.
3. List the matter on 18.11.2022 in Advance list.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 05, 2022/p Signature Not Verified Digitally Signed By:PRATIMA Signing Date:08.08.2022 19:33:44