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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(5)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)Chairperson of the State Planning Board or the Deputy Chairperson of the State Planning Board in case the Chairperson is the Chief Minister;