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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49(1)(b) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(b)wilfully or negligently break, injure, turn on, open, close, shut off or other wise interfere with any lock, cock, valve, pipe, meter or other works or apparatus belonging to the Board; or