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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(4)(b) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(b)For establishments in which the number of migrant workmen exceeds fifty each first-aid box shall contain the following equipments. -
(i)12 small sterilized dressings;
(ii)6 medium size sterilized dressings;
(iii)6 large size strelized dressings;
(iv)6 large size streilized burn dressings;
(v)6 (15 grams.) packets sterilized cotton wool;
(vi)1 (80 ml. bottle containing a two per cent alcoholic solution of iodine;
(vii)1 (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;
(viii)1 roll of adhesive plaster;
(ix)a snake-bite lancet;
(x)1 (30 gms.) bottle of potassium parmanganate crystals:
(xi)1 pair scissors;
(xii)1 copy of the first-aid leaflet issued by the Director-General. Factory Advice Service and Labour Institutes, Government of India;
(xiii)A bottle containing 100 tablets (each of 5 grains) aspirin;
(xiv)Ointment for burns, and
(xv)a bottle of a suitable surgical antiseptic solution.