Section 14(1) in Indira Gandhi Institute of Medical Sciences Act, 1984
(1)The Institute shall maintain fund to which shall be credited-(a)all money provided by the State Government;(b)all fees and other charges received by Institute;(c)all money received by the Institute by way of grants, gift, donations, by factions or transfers; and(d)all money received by the Institute in any other manner or from any other sources.
