Punjab-Haryana High Court
Ganesh Rice Mills And Ors vs State Of Haryana And Ors on 2 August, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal, Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 24245 of 2015 (O&M)
Date of Decision: 02.08.2016
Ganesh Rice Mills and others .....Petitioners.
vs.
State of Haryana and others .....Respondents.
CORAM: - HON'BLE MR. JUSTICE RAJESH BINDAL.
HON'BLE MR. JUSTICE HARINDER SINGH SIDHU. Present:- Mr. Abhinav Sood, Advocate for Mr. Vikram Singh, Advocate for the petitioners. Mr. Ankur Mittal, Addl. AG, Haryana Mr. Raheel Kohli and Mr. Varun Pathak, Advocates for UHBVNL.
Mr. Vinod S. Bhardwaj, Advocate for HERC, Panchkula.
Rajesh Bindal, J
-.-
For order, see detailed reasons recorded in a separate order of even date passed in CWP No. 20638 of 2015, titled as "Garg Inox Limited versus State of Haryana and others".
(Rajesh Bindal) Judge (Harinder Singh Sidhu) Judge 02.08.2016 preeti Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 10-09-2016 21:33:43 :::