Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act] Bengal Presidency - Subsection Section 86(1)(e) in The Calcutta Port Rules, 1943 (e)between Pir Serang Shrine and north end of Budge Budge, on the edge bank of the river and the line of buoys marking the edge of College Sand;