Punjab-Haryana High Court
Charan Singh vs Haryana Power Generation Corporation ... on 30 January, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.22519 of 2012 (O & M)
Date of Decision: 30.01.2013
Charan Singh
....Petitioner
versus
Haryana Power Generation Corporation Limited and others
....Respondents
CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL
Present: Mr.J.K.Goel, Advocate
for the petitioner
****
RAJESH BINDAL J.
For orders see, judgement of even date in CWP No.12497 of 2012 titled as "Sukhram Pal Singh vs. HPGCL and others".
(RAJESH BINDAL) JUDGE 30.01.2013 neenu