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Punjab-Haryana High Court

Charan Singh vs Haryana Power Generation Corporation ... on 30 January, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH


                              CWP No.22519 of 2012 (O & M)
                              Date of Decision: 30.01.2013

Charan Singh
                                                         ....Petitioner

                              versus

Haryana Power Generation Corporation Limited and others

                                                        ....Respondents


CORAM:         HON'BLE MR.JUSTICE RAJESH BINDAL

Present:       Mr.J.K.Goel, Advocate
               for the petitioner

             ****

RAJESH BINDAL J.

For orders see, judgement of even date in CWP No.12497 of 2012 titled as "Sukhram Pal Singh vs. HPGCL and others".

(RAJESH BINDAL) JUDGE 30.01.2013 neenu