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State of Uttar Pradesh - Section
Section 28 in The U.P. Information Service Rules, 1982
28. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix A[See Rule 4(1)]Strength of the Service| Serial No. | Name of the post | Permanent | Temporary | Total |
| 1. | Deputy Director | 1 | 6 | 7 |
| 2. | Assistant Director | 6 | 1 | 7 |
| 3. | Assistant Director (Urdu) | 1 | - | 1 |