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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(3) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000

(3)The form and manner in which an appeal may be referred under sub-clause (1), the fees payable for such appeal and the procedure to be followed bythe appellate authority shall be such as may be prescribed.