Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 24 in Bombay High Court (Designation of Senior Advocates) Rules, 2018 24. Whether the Permanent Committee has deferred applicant's proposal/application for designation as Senior Advocate earlier ? If so to provide details thereof.
