Section 14 in The Charitable Endowments (Orissa) Rules, 1956
14. Balance Sheet.
- The register in Form 1 shall show all securities vested in the Treasurer as such. In order to prove the balance actually bold by the Treasurer in his own hands, a balance sheet in Form 4 shall be made out annually and agreed with the actual securities in the Treasurer's possession. Such agreement shall be certified on the balance sheet.
