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Supreme Court - Daily Orders

M/S Bharat Sanchanr Nigam Ltd. vs The Regional Provident Fund ... on 25 July, 2014

f        ITEM NO.32                           COURT NO.1                SECTION XV

                                     S U P R E M E C O U R T O F     I N D I A
                                             RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C) No(s). 17466/2014

         (Arising out of impugned final judgment and order dated 11/04/2014
         in WP No. 659/2013 passed by the High Court Of Bombay At Goa)

         M/S BHARAT SANCHANR NIGAM LTD.                                  Petitioner(s)

                                                      VERSUS

         THE REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.               Respondent(s)

         (with office report)

         Date : 25/07/2014 This petition was called on for hearing today.

         CORAM :
                                   HON’BLE THE CHIEF JUSTICE
                                   HON’BLE MR. JUSTICE KURIAN JOSEPH
                                   HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

         For Petitioner(s)                 Mr. D.S. Mehandru, Adv.
                                           Mr. Satya Mitra Garg ,Adv.

         For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Heard learned counsel for the petitioner. Special leave petition is dismissed.




                         (RAJESH DHAM)                                  (RENU DIWAN)
                         COURT MASTER                                   COURT MASTER




Signature Not Verified

Digitally signed by
Rajesh Dham
Date: 2014.07.26
12:05:51 IST
Reason: