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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(6)(d) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(d)All amounts liable to be paid or deposited in pursuance of clause (a) or clause (c) shall bear interest at three per cent per annum from the date of expiry of four months from the vesting date.