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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

(1)The Sub-Divisional Officer shall prepare a list of ordinary waste lands of each village and shall publish a copy of it in the manner prescribed in Sub-rule (1) of Rule 13.