Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1) in Rajasthan State Legal Services Authority Regulations, 1999

(1)The Secretary shall be custodian of all the assets, accounts, records and funds placed at the disposal of the committee and he shall work under the supervision and direction of the chairman of the committee.